Santosh Kumar Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 6483 ALL

Citation : 2011 Latest Caselaw 6483 ALL
Judgement Date : 14 December, 2011

Allahabad High Court

Santosh Kumar Singh And Others vs State Of U.P. And Others on 14 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72341 of 2011
 

 
Petitioner :- Santosh Kumar Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dr. Ajay Pratap Singh
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the University is directed to seek instruction that why the result of the petitioners for B.Ed. Examination-2010-11 has not been declared till date and when it is likely to be declared.

Put up on Monday (19.12.2011) as fresh.

Order Date :- 14.12.2011

Download the LatestLaws.com Mobile App