Hindalco Industries Ltd. vs Shiv Pratap Singh Alias Babaloo ...
2011 Latest Caselaw 6480 ALL

Citation : 2011 Latest Caselaw 6480 ALL
Judgement Date : 14 December, 2011

Allahabad High Court

Hindalco Industries Ltd. vs Shiv Pratap Singh Alias Babaloo ... on 14 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 70982 of 2010
 

 
Petitioner :- Hindalco Industries Ltd.
 
Respondent :- Shiv Pratap Singh Alias Babaloo Singh
 
Petitioner Counsel :- Rtivik Upadhya,V.K. Upadhya
 
Respondent Counsel :- S.C.
 

 
Hon'ble V.K. Shukla,J.

List in third week of January, 2012.

Interim order is extended till the next date of listing.

Order Date :- 14.12.2011

SRY

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