Lallu Prasad vs State Of U.P. & Others
2011 Latest Caselaw 6475 ALL

Citation : 2011 Latest Caselaw 6475 ALL
Judgement Date : 13 December, 2011

Allahabad High Court

Lallu Prasad vs State Of U.P. & Others on 13 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 71753 of 2011
 

 
Petitioner :- Lallu Prasad
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter on 08.02.2012.

Order Date :- 13.12.2011

SRY

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