Jagat Pal Singh & Another vs State Of U.P. & Others
2011 Latest Caselaw 6474 ALL

Citation : 2011 Latest Caselaw 6474 ALL
Judgement Date : 13 December, 2011

Allahabad High Court

Jagat Pal Singh & Another vs State Of U.P. & Others on 13 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 71966 of 2011
 

 
Petitioner :- Jagat Pal Singh & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Abhay Raj Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up day after tomorrow.

Order Date :- 13.12.2011

SRY

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