Hoshiyar Singh And Others vs Dy. Registrar, Firms Societies & ...
2011 Latest Caselaw 6473 ALL

Citation : 2011 Latest Caselaw 6473 ALL
Judgement Date : 13 December, 2011

Allahabad High Court

Hoshiyar Singh And Others vs Dy. Registrar, Firms Societies & ... on 13 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 71734 of 2011
 

 
Petitioner :- Hoshiyar Singh And Others
 
Respondent :- Dy. Registrar, Firms Societies & Chits And Others
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The contention of the petitioners is that without giving opportunity of hearing to the petitioners, the impugned order has been passed and their membership has been rejected.

Let the learned Standing Counsel may file counter affidavit within two weeks.

List in the first week of January, 2012.

Order Date :- 13.12.2011

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