Musafir Singh Yadav & Another vs State Of U.P. & Others
2011 Latest Caselaw 6471 ALL

Citation : 2011 Latest Caselaw 6471 ALL
Judgement Date : 13 December, 2011

Allahabad High Court

Musafir Singh Yadav & Another vs State Of U.P. & Others on 13 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 71771 of 2011
 

 
Petitioner :- Musafir Singh Yadav & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Surendra Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned Standing counsel has accepted notice on behalf of respondents. He prays for and is accorded six weeks time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this matter after expiry of aforesaid period alongwith the record of Civil Misc. Writ Petition Nos. 35934 of 2011, 35935 of 2011, 35936 of 2011,35937 of 2011,35938 of 2011,35939 of 2011,35940 of 2011, and 35837 of 2011.

Any action taken during this period same shall abide by final orders to be passed by this Court.

Order Date :- 13.12.2011

SRY

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