The Oriental Assurance Co. Ltd. vs Dhurpati Devi And Others
2011 Latest Caselaw 6467 ALL

Citation : 2011 Latest Caselaw 6467 ALL
Judgement Date : 13 December, 2011

Allahabad High Court

The Oriental Assurance Co. Ltd. vs Dhurpati Devi And Others on 13 December, 2011

Bench: Yatindra Singh, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 982 of 2011
 

 
Petitioner :- The Oriental Assurance Co. Ltd.
 
Respondent :- Dhurpati Devi And Others
 
Petitioner Counsel :- Kashif Zaidi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Ram Surat Ram (Maurya),J.

Delay in filing the appeal is condoned.

If all defects are removed, the office may give regular number to the appeal and list thereafter.

Order Date :- 13.12.2011

Rkb

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