Ramasish Yadav vs State Of U.P. & Another
2011 Latest Caselaw 6464 ALL

Citation : 2011 Latest Caselaw 6464 ALL
Judgement Date : 13 December, 2011

Allahabad High Court

Ramasish Yadav vs State Of U.P. & Another on 13 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 71748 of 2011
 

 
Petitioner :- Ramasish Yadav
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Shantanu Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be failed within next two weeks.

List thereafter along with record of writ petition No.16645 of 2011, showing the names of respective counsel along with cause title.

Order Date :- 13.12.2011

SRY

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