Bhoo Dev Prasad vs State Of U.P. & Others
2011 Latest Caselaw 6463 ALL

Citation : 2011 Latest Caselaw 6463 ALL
Judgement Date : 13 December, 2011

Allahabad High Court

Bhoo Dev Prasad vs State Of U.P. & Others on 13 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 71837 of 2011
 

 
Petitioner :- Bhoo Dev Prasad
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Raj Narain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 13.12.2011

SRY

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