Usha Devi vs State Of U.P. & Others
2011 Latest Caselaw 6455 ALL

Citation : 2011 Latest Caselaw 6455 ALL
Judgement Date : 12 December, 2011

Allahabad High Court

Usha Devi vs State Of U.P. & Others on 12 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 71427 of 2011
 

 
Petitioner :- Usha Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Parameshwar Yadav
 
Respondent Counsel :- C.S.C.,K.K. Singh
 

 
Hon'ble V.K. Shukla,J.

Put up day after tomorrow.

Order Date :- 12.12.2011

SRY

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