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Gyanendra Sharma vs University Of Allahabad Thru Its ...
2011 Latest Caselaw 6451 ALL

Citation : 2011 Latest Caselaw 6451 ALL
Judgement Date : 12 December, 2011

Allahabad High Court
Gyanendra Sharma vs University Of Allahabad Thru Its ... on 12 December, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 48849 of 2011
 

 
Petitioner :- Gyanendra Sharma
 
Respondent :- University Of Allahabad Thru Its V.C. And Others
 
Petitioner Counsel :- Santosh Kumar
 
Respondent Counsel :- Ram Gopal Tripathi,Rohit Agarwal,S.C.
 

 
Hon'ble Rajes Kumar,J.

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 12.12.2011

OP

 

 

 
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