Smt. Sarita Baranwal vs State Of U.P. And Others
2011 Latest Caselaw 6440 ALL

Citation : 2011 Latest Caselaw 6440 ALL
Judgement Date : 9 December, 2011

Allahabad High Court

Smt. Sarita Baranwal vs State Of U.P. And Others on 9 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 45876 of 2011
 

 
Petitioner :- Smt. Sarita Baranwal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anurag Tripathi,Satyendra Nath Tiwari
 
Respondent Counsel :- C.S.C.,B.D. Pandey
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that on 2.12.2011 sample of the handwriting of the petitioner has been taken. Now the matter has been put up before the Examination Committee who will take a final decision. He further submitted that the meeting of the Examination Committee would be held on 15.12.2011. Therefore, the case may be fixed after 15.12.2011.

List on 20.12.2011.

Order Date :- 9.12.2011

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