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Manohar Singh vs State Of U.P. And Another
2011 Latest Caselaw 6438 ALL

Citation : 2011 Latest Caselaw 6438 ALL
Judgement Date : 9 December, 2011

Allahabad High Court
Manohar Singh vs State Of U.P. And Another on 9 December, 2011
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 40013 of 2011
 

 
Petitioner :- Manohar Singh
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Y.K. Sinha
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed, put up this case on 12.12.2011 as a fresh case.

Order Date :- 9.12.2011

HR

 

 

 
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