Kaka Horam Singh Girls College Of ... vs National Council For Teacher ...
2011 Latest Caselaw 6434 ALL

Citation : 2011 Latest Caselaw 6434 ALL
Judgement Date : 9 December, 2011

Allahabad High Court

Kaka Horam Singh Girls College Of ... vs National Council For Teacher ... on 9 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 70981 of 2011
 

 
Petitioner :- Kaka Horam Singh Girls College Of Education & Technology&Anr
 
Respondent :- National Council For Teacher Education And Another
 
Petitioner Counsel :- Neeraj Tiwari
 
Respondent Counsel :- R.A. Akhtar
 

 
Hon'ble Rajes Kumar,J.

Sri R.A. Akhtar, learned counsel appearing on behalf of respondents prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.

List in the third week of January, 2012.

Order Date :- 9.12.2011

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