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D.K. Misra vs D.M. & Others
2011 Latest Caselaw 6433 ALL

Citation : 2011 Latest Caselaw 6433 ALL
Judgement Date : 9 December, 2011

Allahabad High Court
D.K. Misra vs D.M. & Others on 9 December, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 39718 of 1993
 

 
Petitioner :- D.K. Misra
 
Respondent :- D.M. & Others
 
Petitioner Counsel :- M.C. Kundpal
 
Respondent Counsel :- W.H. Khan,Sc
 

 
Hon'ble Sunil Hali,J.

Case called out in the revised list. None appeared for the petitioner to press this writ petition.

Accordingly, the  writ petition is dismissed for  non-prosecution.

Interim order, if any, stands vacated.

Order Date :- 9.12.2011

NS

 

 

 
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