Abhishek Kumar Tripathi vs State Of U.P. And Others
2011 Latest Caselaw 6432 ALL

Citation : 2011 Latest Caselaw 6432 ALL
Judgement Date : 9 December, 2011

Allahabad High Court

Abhishek Kumar Tripathi vs State Of U.P. And Others on 9 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 56807 of 2010
 

 
Petitioner :- Abhishek Kumar Tripathi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- C.K. Jha,V.M. Tripathi
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri Neeraj Tiwari, Advocate, list in the next cause list i.e. on 16.12.2011 to enable him to produce the report from the Forensic Laboratory. Office is directed to give report about the service of notice on the newly impleaded respondent no. 6.

Order Date :- 9.12.2011

Download the LatestLaws.com Mobile App