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C/M. B.R. Inter College Harraiya ... vs State Of U.P.And Others
2011 Latest Caselaw 6407 ALL

Citation : 2011 Latest Caselaw 6407 ALL
Judgement Date : 8 December, 2011

Allahabad High Court
C/M. B.R. Inter College Harraiya ... vs State Of U.P.And Others on 8 December, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 69390 of 2011
 

 
Petitioner :- C/M. B.R. Inter College Harraiya And Another
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Uma Nath Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Ravi Pratap, Advocate filed his Vakalatnama on behalf of respondent no. 4. The same may be kept on record.

Put up on 14.12.2011 as fresh. On the said date, respondent no. 4 will give the complete details of the outstanding dues.

Order Date :- 8.12.2011

OP

 

 

 
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