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Mohd. Ashlam Khan vs The Vice-Chancellor, Aligarh ...
2011 Latest Caselaw 6404 ALL

Citation : 2011 Latest Caselaw 6404 ALL
Judgement Date : 8 December, 2011

Allahabad High Court
Mohd. Ashlam Khan vs The Vice-Chancellor, Aligarh ... on 8 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 63278 of 2011
 

 
Petitioner :- Mohd. Ashlam Khan
 
Respondent :- The Vice-Chancellor, Aligarh Muslim University And Others
 
Petitioner Counsel :- V.D. Dubey
 
Respondent Counsel :- C.S.C.,S.K. Anwar
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In the order dated 08.11.2011 passed in the aforesaid writ petition, the term "Azamgarh" is directed to be read as "Aligarh"

Order Date :- 8.12.2011

SRY

 

 

 
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