Dinesh Kumar vs State Of U.P. & Others
2011 Latest Caselaw 6401 ALL

Citation : 2011 Latest Caselaw 6401 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Dinesh Kumar vs State Of U.P. & Others on 8 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 67454 of 2011
 

 
Petitioner :- Dinesh Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- V.P. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CORRECTION APPLICATION.

In paragraph-4 of the order dated 24.11.2011, in place of "Khand Vikas Adhikari, Chitrakoot", "Khand Vikas Adhikari, Manikpur, Chitrakoot" be read.

The application is allowed.

Order Date :- 8.12.2011

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