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Smt. Raj Kumari Tripathi vs State Of U.P. And Others
2011 Latest Caselaw 6399 ALL

Citation : 2011 Latest Caselaw 6399 ALL
Judgement Date : 8 December, 2011

Allahabad High Court
Smt. Raj Kumari Tripathi vs State Of U.P. And Others on 8 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 24436 of 2010
 

 
Petitioner :- Smt. Raj Kumari Tripathi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A. K. Dubey
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is accorded to each one of the respondents for filing counter affidavit. Rejoinder affidavit may be filed within next one week.

List after five weeks.

Order Date :- 8.12.2011

SRY

 

 

 
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