Barfa Devi vs State Of U.P. And Others
2011 Latest Caselaw 6398 ALL

Citation : 2011 Latest Caselaw 6398 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Barfa Devi vs State Of U.P. And Others on 8 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 46445 of 2011
 

 
Petitioner :- Barfa Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Preet Pal Singh Rathore
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The application is allowed.

The petitioner is permitted to make the necessary correction in the array of the parties.

Order Date :- 8.12.2011

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