Rama Shankar Pandey vs State Of U.P. & Others
2011 Latest Caselaw 6397 ALL

Citation : 2011 Latest Caselaw 6397 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Rama Shankar Pandey vs State Of U.P. & Others on 8 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 6703 of 2010
 

 
Petitioner :- Rama Shankar Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Manoj Kumar Upadhyay,Anand Mohan Pandey,Arvind Srivastava
 
Respondent Counsel :- C.S.C.,Amit Sthalekar,Arvind Srivastava,Krishan Ji Khare,S.P. Singh
 

 
Hon'ble V.K. Shukla,J.

It has been informed at the Bar that interview has taken place on 07.07.2011, but till date outcome of the said interview has not been finalized. Sri Ashish Kumar Mishra, Advocate informs the Court that within ten days outcome of the interview will be finalized.

List this case after ten days on 21.12.2011.

Order Date :- 8.12.2011

SRY

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