Dhirendra Kumar Yadav vs State Of U.P. & Others
2011 Latest Caselaw 6393 ALL

Citation : 2011 Latest Caselaw 6393 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Dhirendra Kumar Yadav vs State Of U.P. & Others on 8 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 33566 of 2010
 

 
Petitioner :- Dhirendra Kumar Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Dinesh Pathak
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month and no more time is accorded to learned standing counsel for filing counter affidavit.

List after one month on 13.01.2012.

Order Date :- 8.12.2011

SRY

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