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Nilesh Misra vs D.I.O.S.& Others
2011 Latest Caselaw 6390 ALL

Citation : 2011 Latest Caselaw 6390 ALL
Judgement Date : 8 December, 2011

Allahabad High Court
Nilesh Misra vs D.I.O.S.& Others on 8 December, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 29069 of 1993
 

 
Petitioner :- Nilesh Misra
 
Respondent :- D.I.O.S.& Others
 
Petitioner Counsel :- Ashok Khare,P.K.Jain
 
Respondent Counsel :- S.C.,Dinesh Dwivedi,Kripa Shanker Singh,M.C. Dwivedi
 

 
Hon'ble Sunil Hali,J.

As prayed, list  this matter on 09.01.2012.

Order Date :- 8.12.2011

NS

 

 

 
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