Smt. Pushpa Srivastava vs State Of U.P. And Others
2011 Latest Caselaw 6387 ALL

Citation : 2011 Latest Caselaw 6387 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Smt. Pushpa Srivastava vs State Of U.P. And Others on 8 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 51433 of 2011
 

 
Petitioner :- Smt. Pushpa Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sushil Kumar Srivastava,Sandeep Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CORRECTION APPLICATION.

In first paragraph of the 2nd line of the order dated 22.9.2011, in place of 8.3.2001, 8.3.2000 be read.

The application is allowed.

Order Date :- 8.12.2011

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