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Mintraj Singh Bhartiya vs State Of U.P. & Others
2011 Latest Caselaw 6373 ALL

Citation : 2011 Latest Caselaw 6373 ALL
Judgement Date : 7 December, 2011

Allahabad High Court
Mintraj Singh Bhartiya vs State Of U.P. & Others on 7 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 70465 of 2011
 

 
Petitioner :- Mintraj Singh Bhartiya
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 7.12.2011

SRY

 

 

 
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