Sri Sadhu Sharan Singh Bal Vidya ... vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6371 ALL

Citation : 2011 Latest Caselaw 6371 ALL
Judgement Date : 7 December, 2011

Allahabad High Court

Sri Sadhu Sharan Singh Bal Vidya ... vs State Of U.P. Thru Secy. And Others on 7 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 70143 of 2011
 

 
Petitioner :- Sri Sadhu Sharan Singh Bal Vidya Niketan
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Vinod Sinha,Mahesh Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel may file counter affidavit within two weeks. Rejoinder affidavit may be filed within one week.

List in the first week of January, 2012.

Order Date :- 7.12.2011

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