Ajay Kumar Yadav vs Dr. Bheemrao Ambedkar University ...
2011 Latest Caselaw 6367 ALL

Citation : 2011 Latest Caselaw 6367 ALL
Judgement Date : 7 December, 2011

Allahabad High Court

Ajay Kumar Yadav vs Dr. Bheemrao Ambedkar University ... on 7 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 27534 of 2009
 

 
Petitioner :- Ajay Kumar Yadav
 
Respondent :- Dr. Bheemrao Ambedkar University Agra Thru V.C. And Others
 
Petitioner Counsel :- Ajeet Kumar Shukla
 
Respondent Counsel :- Sanjay Kumar Singh,S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today annexing the copy of the inquiry report.

Sri Sanjay Kumar Singh, learned counsel for the respondents submitted that the inquiry has been made after receiving the reply from the Principal.

Learned counsel for the petitioner is not present.

List this case in the next cause list.

Order Date :- 7.12.2011

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