Sankatha Prasad vs Addl. District Judge & Others
2011 Latest Caselaw 6366 ALL

Citation : 2011 Latest Caselaw 6366 ALL
Judgement Date : 7 December, 2011

Allahabad High Court

Sankatha Prasad vs Addl. District Judge & Others on 7 December, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 21936 of 2004
 

 
Petitioner :- Sankatha Prasad
 
Respondent :- Addl. District Judge & Others
 
Petitioner Counsel :- Shahid Masud
 
Respondent Counsel :- P.K. Ganguly,P.K.Jain,S.C.,S.C. Yadav,S.M.A. Kazmi,Suresh Singh Yadav
 

 
Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition.

The writ petition is, accordingly, dismissed in default. Interim order, if any, stands vacated.

Order Date :- 7.12.2011

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