The C/M Dugdheshwar Nath ... vs The State Of U.P. Thru The Secy. And ...
2011 Latest Caselaw 6364 ALL

Citation : 2011 Latest Caselaw 6364 ALL
Judgement Date : 7 December, 2011

Allahabad High Court

The C/M Dugdheshwar Nath ... vs The State Of U.P. Thru The Secy. And ... on 7 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 70222 of 2011
 

 
Petitioner :- The C/M Dugdheshwar Nath Vidyalaya Society And Another
 
Respondent :- The State Of U.P. Thru The Secy. And Others
 
Petitioner Counsel :- Anup Dhar Dubey,K.N. Mishra
 
Respondent Counsel :- C.S.C.,B.D. Pandey
 

 
Hon'ble Rajes Kumar,J.

Connect with Writ Petition Nos. 51335 of 2011, 63731 of 2011 and 51300 of 2011.

Sri B.D. Pandey, Advocate appears on behalf of respondent no. 5 may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 7.12.2011

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