Smt. Sushila Devi vs State Of U.P. & Others
2011 Latest Caselaw 6362 ALL

Citation : 2011 Latest Caselaw 6362 ALL
Judgement Date : 7 December, 2011

Allahabad High Court

Smt. Sushila Devi vs State Of U.P. & Others on 7 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 18927 of 2011
 

 
Petitioner :- Smt. Sushila Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ajay Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 7.12.2011

SRY

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