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Sushil Kumar Bajpai vs Union Of India And Others
2011 Latest Caselaw 6360 ALL

Citation : 2011 Latest Caselaw 6360 ALL
Judgement Date : 7 December, 2011

Allahabad High Court
Sushil Kumar Bajpai vs Union Of India And Others on 7 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 38165 of 2011
 

 
Petitioner :- Sushil Kumar Bajpai
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Satya Prakash Pandey,Rajeev Trivedi
 
Respondent Counsel :- A.S.G.I.,C.S.C(2011/33987),Praveen Shukla
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list before another Bench, after taking nomination from Hon'ble the Chief Justice.

Interim order already passed is extended till the next date of listing.

Order Date :- 7.12.2011

SRY

 

 

 
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