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Narendra Kumar Srivastava vs State Of U.P. And Others
2011 Latest Caselaw 6294 ALL

Citation : 2011 Latest Caselaw 6294 ALL
Judgement Date : 2 December, 2011

Allahabad High Court
Narendra Kumar Srivastava vs State Of U.P. And Others on 2 December, 2011
Bench: Sunil Ambwani, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 27380 of 2011
 

 
Petitioner :- Narendra Kumar Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.P.S. Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Learned Standing Counsel is allowed two weeks' further time and no more to file counter affidavit.

List on 10.1.2012.

Order Date :- 2.12.2011

RKP

 

 

 
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