Devesh Kumar vs State Of U.P. & Others
2011 Latest Caselaw 6290 ALL

Citation : 2011 Latest Caselaw 6290 ALL
Judgement Date : 2 December, 2011

Allahabad High Court

Devesh Kumar vs State Of U.P. & Others on 2 December, 2011

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 67871 of 2011
 

 
Petitioner :- Devesh Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Lavlesh Shukla,Rajendra Prasad
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh,P.K. Bhardwaj
 
Hon'ble Sudhir Agarwal, J.

Case is called out. None appeared on behalf of petitioner.

List in the next cause list.

Dt. 2.12.2011

PS-67871/11

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