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Parmatma Nand Pandey vs State Of U.P. & Others
2011 Latest Caselaw 6275 ALL

Citation : 2011 Latest Caselaw 6275 ALL
Judgement Date : 1 December, 2011

Allahabad High Court
Parmatma Nand Pandey vs State Of U.P. & Others on 1 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 69057 of 2011
 

 
Petitioner :- Parmatma Nand Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.A. Gilani
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents.

List this petition along with record of writ petition No.68733 of 2011 on the date fixed in the said writ petition, showing the names of respective counsel along with cause title. By the date fixed in the said case, the parties may exchange their affidavits.

Order Date :- 1.12.2011

SRY

 

 

 
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