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Ram Sanehi Lal vs State Of U.P. And Others
2011 Latest Caselaw 6270 ALL

Citation : 2011 Latest Caselaw 6270 ALL
Judgement Date : 1 December, 2011

Allahabad High Court
Ram Sanehi Lal vs State Of U.P. And Others on 1 December, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 56144 of 2006
 

 
Petitioner :- Ram Sanehi Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.K. Singh Rajpoot,S.S. Chauhan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list on 14.12.2011.

Order Date :- 1.12.2011

NS

Civil Misc. Amendment  Application No.93414 of 2008

IN

Case :- WRIT - A No. - 56144 of 2006

Petitioner :- Ram Sanehi Lal

Respondent :- State Of U.P. And Others

Petitioner Counsel :- R.K. Singh Rajpoot,S.S. Chauhan

Respondent Counsel :- C.S.C.

Hon'ble Sunil Hali,J.

This is an amendment application seeking certain amendments in the writ petition.

The amendment application is allowed.The amended petition shall be filed by the petitioner within one week.

Order Date :- 1.12.2011

NS

 

 

 
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