Rakesh Kumar vs Union Of India Thru Secretary ...
2011 Latest Caselaw 6269 ALL

Citation : 2011 Latest Caselaw 6269 ALL
Judgement Date : 1 December, 2011

Allahabad High Court

Rakesh Kumar vs Union Of India Thru Secretary ... on 1 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 64817 of 2011
 

 
Petitioner :- Rakesh Kumar
 
Respondent :- Union Of India Thru Secretary Deptt. Of Agricultre & Others
 
Petitioner Counsel :- Manu Singh
 
Respondent Counsel :- A.S.G.I.,C.S.C.,Rohit Agarwal
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Shri Rohit Agarwal has accepted notice on behalf of respondent nos. 4 and 5. He is allowed two weeks' time to file counter affidavit. The petitioner will have three days thereafter to file rejoinder affidavit.

Connect with Writ Petition No. 64811 of 2011 and list on 22.12.2011.

Order Date :- 1.12.2011

RKP

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