Dr. Subodh Saxena vs State Of U.P. And Others
2011 Latest Caselaw 6264 ALL

Citation : 2011 Latest Caselaw 6264 ALL
Judgement Date : 1 December, 2011

Allahabad High Court

Dr. Subodh Saxena vs State Of U.P. And Others on 1 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 17162 of 2011
 

 
Petitioner :- Dr. Subodh Saxena
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Swati Agarwal,Shikha Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

We have heard Shri Ajai Bhanot and Mrs. Swati Agarwal for the petitioner. Shri R.B. Pradhan, Additional Chief Standing Counsel appears for the respondents. The judgment is reserved.

Order Date :- 1.12.2011

RKP

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