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M/S. Raghunandan Land Developers ... vs State Of U.P. & Others
2011 Latest Caselaw 4243 ALL

Citation : 2011 Latest Caselaw 4243 ALL
Judgement Date : 30 August, 2011

Allahabad High Court
M/S. Raghunandan Land Developers ... vs State Of U.P. & Others on 30 August, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 1815 of 2010
 

 
Petitioner :- M/S. Raghunandan Land Developers & Anr.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- J.P. Pandey
 
Respondent Counsel :- C.S.C.,M.C.Chaturvedi,Smt. Sunita Agrawal
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Allowed.  For order see our order of date passed in Writ Petition No.49145 of 2009.

Order Date :- 30.8.2011

SP/

 

 

 
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