In Re vs Sri Niyaz Ahmad
2011 Latest Caselaw 4242 ALL

Citation : 2011 Latest Caselaw 4242 ALL
Judgement Date : 30 August, 2011

Allahabad High Court

In Re vs Sri Niyaz Ahmad on 30 August, 2011

Bench: Amar Saran, Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 28 of 2010
 

 
Petitioner :- In Re
 
Respondent :- Sri Niyaz Ahmad
 
Petitioner Counsel :- A. G. A.
 
Respondent Counsel :- S.K. Sharma,Anil Kumar Bajpayee,Suved Kumar Sharma
 

 
Hon'ble Amar Saran,J.

Hon'ble Shyam Shankar Tiwari,J.

Condemner is present today.

List on 17.10.2011.

On the said date, the contemner shall remain present in the court.

Order Date :- 30.8.2011

Gss

Download the LatestLaws.com Mobile App