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Smt. Guddo @ Guddi vs Hari Ram And Others
2011 Latest Caselaw 4239 ALL

Citation : 2011 Latest Caselaw 4239 ALL
Judgement Date : 30 August, 2011

Allahabad High Court
Smt. Guddo @ Guddi vs Hari Ram And Others on 30 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1376 of 2011
 

 
Petitioner :- Smt. Guddo @ Guddi
 
Respondent :- Hari Ram And Others
 
Petitioner Counsel :- I. P. Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No. 253046 of 2011

    Issue notice on the aforementioned Delay Condonation Application.

    Notice will be issued by Registered Post A.D. fixing 17.01.2012 .

    Requisite steps will be taken within three weeks.

    List this case on 17.01.2012 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 30.8.2011

NS

 

 

 
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