Kesh Karan Singh Chauhan vs State Of U.P. And Others
2011 Latest Caselaw 4234 ALL

Citation : 2011 Latest Caselaw 4234 ALL
Judgement Date : 30 August, 2011

Allahabad High Court

Kesh Karan Singh Chauhan vs State Of U.P. And Others on 30 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 48324 of 2011
 

 
Petitioner :- Kesh Karan Singh Chauhan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

On the request of learned counsel for the petitioner, put up day-after-tomorrow as a fresh case.

Order Date :- 30.8.2011

bgs/

Download the LatestLaws.com Mobile App