M/S Ajay Trading (Coal) Co. And ... vs State Of U.P. And Others
2011 Latest Caselaw 4233 ALL

Citation : 2011 Latest Caselaw 4233 ALL
Judgement Date : 30 August, 2011

Allahabad High Court

M/S Ajay Trading (Coal) Co. And ... vs State Of U.P. And Others on 30 August, 2011

Bench: Sunil Ambwani, Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 963 of 2011
 

 
Petitioner :- M/S Ajay Trading (Coal) Co. And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Aloke Kumar,S.P. Gupta,Udai Chandani
 
Respondent Counsel :- C.S.C.,S.P. Kesarwani
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Pankaj Mithal,J.

Heard in part.

Put up day after tomorrow i.e.1.9.2011.

Interim orders already granted in all the connected matter, challenging the Fifth amendment to the U.P. Transport of Timber and Other Forest Produce Rules 1978, will continue to operate till the matters are finally decided.

Order Date :- 30.8.2011

piyush

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