Urmila Devi And Others vs State Of U.P. And Others
2011 Latest Caselaw 4229 ALL

Citation : 2011 Latest Caselaw 4229 ALL
Judgement Date : 30 August, 2011

Allahabad High Court

Urmila Devi And Others vs State Of U.P. And Others on 30 August, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 47626 of 2008
 

 
Petitioner :- Urmila Devi And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Tarun Agarwal
 
Respondent Counsel :- C.S.C.,Smt. Sunita Agarwal
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Allowed. For order see our order of date passed in Writ Petition No.49145 of 2009.

Order Date :- 30.8.2011

SP/

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