Citation : 2011 Latest Caselaw 4228 ALL
Judgement Date : 30 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 1 of 2011 Petitioner :- In Re Respondent :- Sri Jagdish Chandra Srivastava, Advocate Petitioner Counsel :- A.G.A. Respondent Counsel :- Vashistha Tewari,Hemant Kumar Dubey Hon'ble Amar Saran,J.
Hon'ble Shyam Shankar Tiwari,J.
List on 18.10.2011. On the same day contemner shall remain present in the court.
Order Date :- 30.8.2011
Gss
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