U.P.S.R.T.C. vs Smt. Dropadi Devi And Others
2011 Latest Caselaw 4223 ALL

Citation : 2011 Latest Caselaw 4223 ALL
Judgement Date : 30 August, 2011

Allahabad High Court

U.P.S.R.T.C. vs Smt. Dropadi Devi And Others on 30 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2956 of 2011
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Smt. Dropadi Devi And Others
 
Petitioner Counsel :- S. K. Mishra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri S.K. Mishra, learned counsel for the appellant, the case is directed to be put up as fresh on 14.09.2011, so as to enable him to file Supplementary Affidavit.

Order Date :- 30.8.2011

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