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Dr. Nanku Khan vs State Of U.P. And Others
2011 Latest Caselaw 4204 ALL

Citation : 2011 Latest Caselaw 4204 ALL
Judgement Date : 29 August, 2011

Allahabad High Court
Dr. Nanku Khan vs State Of U.P. And Others on 29 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 49209 of 2011
 

 
Petitioner :- Dr. Nanku Khan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.C. Dwivedi
 
Respondent Counsel :- C.S.C.,Rajeshwar Singh
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1 to 3. Sri Rajeshwar Singh, Advocate, has entered appearance on behalf of respondent No.4. Issue notice to respondent Nos.5, 6 and 7, returnable within one month.

List this petition after one month on 30.09.2011.

On the next date fixed, the authorities concerned as well as other respondents shall produce relevant record in respect of election.

Order Date :- 29.8.2011

SRY

 

 

 
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