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Smt. Mithilesh Devi vs Mool Chand Singh
2011 Latest Caselaw 4203 ALL

Citation : 2011 Latest Caselaw 4203 ALL
Judgement Date : 29 August, 2011

Allahabad High Court
Smt. Mithilesh Devi vs Mool Chand Singh on 29 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 268 of 2000
 

 
Petitioner :- Smt. Mithilesh Devi
 
Respondent :- Mool Chand Singh
 
Petitioner Counsel :- Bhagwant Prasad,S.C. Kushwaha
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri S.C. Kushwaha, learned counsel for the appellant, has sent illness slip.

The case is passed over for the day.

Order Date :- 29.8.2011

NS

 

 

 
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