Citation : 2011 Latest Caselaw 4199 ALL
Judgement Date : 29 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 44960 of 2011 Petitioner :- Anil Kumar And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Mahipal Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
List this case after four weeks.
Till the next date of listing, interim order shall continue.
Order Date :- 29.8.2011
OP
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