Smt. Malti Govil & Others vs Smt. Siddiqui Begum & Another
2011 Latest Caselaw 4190 ALL

Citation : 2011 Latest Caselaw 4190 ALL
Judgement Date : 29 August, 2011

Allahabad High Court

Smt. Malti Govil & Others vs Smt. Siddiqui Begum & Another on 29 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1514 of 2000
 

 
Petitioner :- Smt. Malti Govil & Others
 
Respondent :- Smt. Siddiqui Begum & Another
 
Petitioner Counsel :- D.K. Govil,D.K.Goel,S.K. Mishra
 
Respondent Counsel :- Sc.Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

The cases of Sri S.K. Mishra, learned counsel for the appellants, are reported to be adjourned till 23rd September, 2011.

List along with connected matter after adjournment.

Order Date :- 29.8.2011

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